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[Cites 0, Cited by 0] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(2) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(2)These Regulations extend to the whole of the National Capital Territory of Delhi and shall apply in relation to all matters falling within the jurisdiction of the Commission.