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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)A license in Form-LS-2 for the transport of the compressed gas in a pressure vessel by a vehicle shall be granted or renewed subject to a maximum five years taken from the date of grant of license.