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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1)(g) in Rajasthan Transparency in Public Procurement Rules, 2013

(g)not disclose proprietary and source selection information, directly or indirectly, to any person other than a person authorised to receive such information;