Himachal Pradesh High Court
Chhangu Ram vs . State Of H.P. & Ors. on 31 August, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Chhangu Ram Vs. State of H.P. & Ors.
CWP No.5804 of 2022 .
31.08.2023 Present: Mr. Bonit Prakash, Advocate vice Mr. A.K. Gupta, Advocate, for the petitioner. Mr. Rupinder Singh Thakur, Additional Advocate General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.
of Learned vice counsel appearing for the petitioner seeks four weeks' time to file rejoinder.
rt List for completion of pleadings on 10.10.2023.
Jyotsna Rewal Dua Judge August 31, 2023 Mukesh ::: Downloaded on - 31/08/2023 20:35:05 :::CIS