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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(1)Applications shall be invited from eligible candidates or establishment or institutions in categories as prescribed in section 3 in prescribed application form given at Annexure-A to Annexure-P through advertisement in the leading National and Regional newspapers.