Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Manipur - Subsection Section 4(viii) in Sangai International University Manipur Act, 2014 (viii)to institute degrees, diplomas, pre university certificates, certificates and other academic distinctions on the basis of examination, or any other method of evaluation;
