Section 14 in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978
14. Allotment to displaced Agriculturist.
(1)So far as possible, land of the same quality and value as may have been acquired from a particular displaced agriculturist shall be allotted to him.(2)Any claims remaining unsatisfied due to paucity of land may be satisfied by payment of cash compensation.
