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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(1)So far as possible, land of the same quality and value as may have been acquired from a particular displaced agriculturist shall be allotted to him.