Madhya Pradesh High Court
Marico Limited A Public Limited Company ... vs The State Of Madhya Pradesh on 24 March, 2026
1 CRA-8538-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 8538 of 2023 (MARICO LIMITED A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956 AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 24-03-2026 Parties through counsel.
As prayed by counsel for the appellant, list next week.
(GAJENDRA SINGH) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 24-03-2026 20:40:24