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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in The Khadi Mark Regulations, 2013

(a)plying a traditional charkha (single spindle) or a multi spindle charkha or a reeling basin to spin or reel cotton or wool or silk, either singly or in appropriate blends;