Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(1) in Staff Nurse Class III, Competitive Examination Rules, 2013 (1)The Examination authority shall submit a copy of the result to the Commissioner and the office of the Commissioner shall publish the same on website.
