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Himachal Pradesh High Court

Vivek Puner & Ors. vs . State Of H.P. & Ors. on 21 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vivek Puner & Ors. Vs. State of H.P. & Ors.

CWP No. 4606/2022

21.07.2022 Present: Mr. Kush Sharma, Advocate, for the .

petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Dy. AGs, for respondent No. 1.

Ms. Suchitra Sen, Advocate, for respondent No. 2.

r to CWP No. 4606/2022 & CMP No. 9177/2022 Learned Additional Advocate General prays for and is granted four weeks' time to file reply. List on 25.08.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21st July, 2022 (raman) ::: Downloaded on - 21/07/2022 20:12:46 :::CIS