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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Vivek Puner & Ors. vs . State Of H.P. & Ors. on 18 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vivek Puner & Ors. vs. State of H.P. & Ors.

CWP No. 4606 of 2022 18.07.2022 Present: Mr. Kush Sharma, Advocate, for the petitioner.

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Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for respondents No. 1.

Ms. Suchitra Sen, Advocate, for respondent No.2.

r Learned counsel for the petitioner states that the necessary application for amendment has been filed today in the Registry. If that be so, list on 20th July, 2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 18th July, 2022 (himani/raman) ::: Downloaded on - 18/07/2022 20:05:21 :::CIS