Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of West Bengal - Subsection Section 99(2) in The West Bengal Separation of Judicial And Executive Functions Act, 1970 (2)the words "and the District Magistrate may himself make, or direct any subordinate Magistrate to make" shall be omitted.
