Section 99 in The West Bengal Separation of Judicial And Executive Functions Act, 1970
99. In section 436, -
(1)for the words "direct the District Magistrate", the words "direct the Sub-Divisional Judicial Magistrate" shall be substituted;(2)the words "and the District Magistrate may himself make, or direct any subordinate Magistrate to make" shall be omitted.
