Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19C] [Entire Act] State of Punjab - Subsection Section 19C(4) in The Punjab Land Revenue Rules (4)[ any other duty assigned by the State Government by a special order.] [Rule 19-C added by Punjab Notification No. G.S.R. 11/P.A. 17/1887/Sections 17 and 28/Amd. (18)/2004. dated 5.2.2004.]
