Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(b) in The Punjab Land Revenue Rules

(b)Where a special arrangement has been made with the sanction of the Deputy Commissioner, authorising any person under engagement to pay land-revenue [-] [Legislative Supplement Part III dated 18.7.1980 Page 295.] direct into the district treasury. In this case the payment shall be made as provided in clause (a).