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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2) in The Maharaja Sayajirao University of Baroda Act, 1949

(2)The Vice-Chancellor may call any other meeting of the Senate whenever he thinks fit, and shall, upon a requisition in writing signed by not less than fifteen Fellows, convene a special meeting of the Senate.