Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989 (c)"M.D. (Hom.)" means a post-graduate degree in [Homoeopathy (Doctor of Medicine in Homoeopathy) as prescribed in] [Amended vide H(PGDC) Amendments Regulations, 2001.] (these regulations);
