Section 7(7)(b) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

(b)In the event of marks being equal, the decision of which name is to be kept higher will be taken by the Scrutinising Committee by draw of lots.

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