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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rajesh Kumar & Others vs . Chander Balabh & Anr. on 6 September, 2023

Rajesh Kumar & others vs. Chander Balabh & anr.

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RSA No.105 of 2023 06.09.2023 Present: Mr. Sumit Sharma, Advocate, vice Mr.B.C. Verma, Advocate, for the appellants.

Mr. M.S.Katoch, Advocate, for respondent No.1.

of Mr. Het Ram Thakur, Advocate, for respondent No.2.

CMP No.5340 of 2023 rt Time prayed for filing of reply on behalf of respondent No.1, which is allowed. Reply on behalf of respondent No.1 be filed within a period of two weeks. Rejoinder, if any, be also filed within a period of two weeks, thereafter.

RSA No.105 of 2023 Record has not been requisitioned. Let the record be requisitioned and the matter be listed for admission and hearing thereafter.

(Rakesh Kainthla) Judge September, 06, 2023 (pathania) ::: Downloaded on - 06/09/2023 21:56:26 :::CIS