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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(4) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(4)Where a candidate has made more than one registration, the registration made at the latest stage shall be taken into consideration for admission purpose and the other registration shall be treated as cancelled.