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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 70 in The Border Security Force Act, 1968

70. Summary Security Force Court.-

(1)A Summary Security Force Court may be held by the Commandant of any unit of the Force and he alone shall constitute the Court.
(2)The proceedings shall be attended throughout by two other persons who shall be officers or subordinate officers or one of either, and who shall not as such, be sworn or affirmed.