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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011

(1)The maximum size of a digital banner or placard shall be as specified below:
Road width (in feet) Maximum size of Digital banner/ Placard
(1) (2)
Above 100 15 feet (height) x 24 feet (width)
60 to 100 12 feet (height) x 20 feet (width)
40 to 60 10 feet (height) x 16 feet (width)
20 to 40 8 feet (height) x 5 feet (width)
10 to 20 3 feet (height) x 2.5 feet (width)
Centre Median of the road 4 feet (height) x 2.5 feet (width)