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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(6) in Manonmaniam Sundaranar University Act, 1990

(6)All colleges including oriental colleges, within the University area which, immediately before the notified date.
(a)continue to be affiliated to, or recognized by, the Madurai- Kamaraj University, and
(b)provide courses of study for admission to the examination for degrees of the Madurai-Kamaraj University, shall be deemed to be colleges affiliated to the Manonmaniam Sundaranar University under this Act and the provisions of this Act shall, as far as may be, apply accordingly.