Section 31(1) in The Delhi Police (Appointment & Recruitment) Rules, 1980
(1)The names of all Special Police Officers appointed under Section 17 of the Delhi Police Act, 1978 shall be published in Delhi Police Gazette (Extraordinary) and also notified through press (2 Hind and 2 English Duties) for the information of general public. A copy of the relevant gazette shall also be exhibited at conspicuous places on the notice boards in the police stations concerned and such or her public places e.g. public libraries; notice boards, post offices as the Commissioner of Police, may consider expedient.
