Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in The Bihar Municipal Election Rules, 2007 6. Agency for the preparation and publication of electoral roll. - For the purpose of the preparation and publication of the electoral roll, the Registration Officer may employ such agency as he thinks fit.
