Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(e) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018 (e)It shall be submitted to the Appellate authority through proper channel within 60 days from the date of receipt of the order of punishment.
