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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Mizoram - Subsection

Section 9(1) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(1)An employee who is eligible for gratuity under these rules shall submit an application in quadruplicate to the Director of Higher Education, Mizoram in Form 1.