Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 9 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

9. Application of the gratuity.

(1)An employee who is eligible for gratuity under these rules shall submit an application in quadruplicate to the Director of Higher Education, Mizoram in Form 1.
(2)Where an employee dies while in service or before submitting the application under sub-rule (1) above, his/her family or such other authorised person(s) who is entitled to receive the gratuity, shall submit the required application in form 2.