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State of Gujarat - Section

Section 1 in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

1. Short title and commencement.

(1)These Rules shall be called "The High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011.
(2)They shall come into force with effect from 1st September, 2011.
(3)The Rules shall apply to the members of the establishment and the members of the staff appointed on the establishment of the High Court.