Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(3) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011 (3)The Rules shall apply to the members of the establishment and the members of the staff appointed on the establishment of the High Court.
