Bombay High Court
Ajit Rasiklal Sanghvi And 3 Ors ... vs Shree Ram Urban Infrastructure Limited ... on 3 April, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY PETITION NO. 1066 OF 2015
Action Barter Private Limited ....Petitioner
V/S
Shree Ram Urban Infrastructure Limited Cin ....Respondent
L17110mh1935plc002241 WITH COMPANY APPLICATION LODGING NO. 495 OF 2018 In OFFICIAL LIQUIDATOR REPORT 16 OF 2018 Aston Enterprises Limited ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 467 OF 2018 In COMPANY PETITION 1066 OF 2015 Ajit Rasiklal Sanghvi And 3 Others ....Petitioner V/S Shree Ram Urban Infrastructure Limited Cin ....Respondent L17110mh1935plc002241 WITH COMPANY APPLICATION NO. 411 OF 2018 In COMPANY PETITION 1066 OF 2015 Utility Premises Pvt. Ltd. And Another ....Petitioner Page 1/4 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 05:21:14 ::: V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 345 OF 2018 In COMPANY PETITION 1066 OF 2015 Utility Premises Pvt. Ltd. ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 301 OF 2018 In COMPANY PETITION 1066 OF 2015 Utility Premises Pvt. Ltd. And Another ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 221 OF 2018 In COMPANY PETITION 1039 OF 2015 A. Navinchandra Steels Pvt. Ltd. (formerly ....Petitioner Known As A. Navinchandra Steels Ltd.) V/S Shree Ram Urban Infrastructure Ltd. And ....Respondent Another WITH COMPANY APPLICATION NO. 96 OF 2018 In Page 2/4 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 05:21:14 ::: COMPANY PETITION 1066 OF 2015 A. Navinchandra Steels Ltd ....Petitioner V/S Shree Ram Urban Infrastructure Limited And ....Respondent Anr WITH OFFICIAL LIQUIDATOR REPORT NO. 16 OF 2018 The Official Liquidator High Court Bombay ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY PETITION NO. 1039 OF 2015 A. Navinchandra Steels Pvt. Ltd. (formerly ....Petitioner Known As A. Navinchandra Steels Ltd.) V/S Shree Ram Urban Infrastructure Ltd. Cin No. ....Respondent L17110mh1935plc002241 WITH SHOW CAUSE NOTICE NO. 108 OF 2018 In COMPANY PETITION 1066 OF 2015 Action Barter Private Limited ....Petitioner V/S Shree Ram Urban Infrastructure Limited Cin ....Respondent L17110mh1935plc002241 WITH COMPANY APPLICATION NO. 54 OF 2019 Page 3/4 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 05:21:14 ::: In COMPANY PETITION 1066 OF 2015 Ajit Rasiklal Sanghvi And 3 Ors (applicants) ....Petitioner V/S Shree Ram Urban Infrastructure Limited And 2 ....Respondent Ors (res) WITH COMPANY APPLICATION NO. 127 OF 2019 In COMPANY PETITION 1066 OF 2015 Vikas Kasliwal ....Petitioner V/S Shree Ram Urban Infrastructure Limited Cin ....Respondent L17110mh1935plc002241 Nankani Associates For Petitioner 0 Katariya And Associates Respondent Solomon And Company For Supporting Creditors For Respondent CORAM : S.J. KATHAWALLA, J DATE : 3rd April, 2019 P.C. :
By consent Stand Over to 9th April, 2019.
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