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[Cites 0, Cited by 0] [Section 331(1)] [Section 331] [Entire Act]

State of Nagaland - Subsection

Section 331(1)(a) in Nagaland Municipal Act, 2001

(a)Take measures for lighting, in a suitable manner, such public streets, public places, squares, parks, gardens, municipal markets and properties of the Municipality, as may be specified by it;