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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2) in Maharana Partap Horticultural University, Karnal Act, 2015

(2)Four members of the Board shall form a quorum of which two shall be official members for the meeting of the Board:Provided that if a meeting of the Board is adjourned for want of quorum, no quorum shall be necessary in the next meeting for the transaction of the same business.