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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(a) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(a)The Institute shall build and maintain Hostels and the students, including research students may reside in the Hostels built in the Institute and Institute may frame Ordinances for the purpose from time to time.