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Union of India - Section

Section 14 in The Minerals (Evidence of Mineral Contents) Rules, 2015

14. Modifying Factors are those factors which are taken into consideration while conducting a Prefeasibility or feasibility study so as to convert Mineral Resources to Mineral Reserves. These include, but are not restricted to, mining, processing, end use, cut off grade, threshold value, metallurgical, infrastructure, economic, marketing, legal, environmental, social and governmental factors.