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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)For ventilating the spaces for water closet., bath, store, kitchen and dining if not opening on any open space, shall open on the ventilation shaft the size of which is given below:--Table 3: Specification as per use
Use Height of building Min area of shaft Min width of shaft
Water Closet, bath and store (a) upto 18m(b) above 18m 3.00sq.m6.25 sq.m 2.0 m2.5 m
Kitchen & dining (a) upto 18 m(b) above 18 m 6.25 sq. m9.00 sq. m 2.5 m3.0 m