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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(vii) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(vii)Holding of meetings with farmers of the area and deciding the duration and quantum of water supply is one of the important steps for preparing a System Operation Plan. The beneficiaries should know the cropping practices comprehensively. Their active involvement in the preparation of the Plan is, therefore, essential.