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[Cites 0, Cited by 0] [Section 140(3)] [Section 140] [Entire Act]

State of Tamilnadu - Subsection

Section 140(3)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)when the dispute referred to in sub-section (1) of section 90 has been decided against the party at whose instance the attachment was made; or