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Madhya Pradesh High Court

Chhotelal Rathore vs Union Of India on 16 July, 2018

1 WP-12324-2018 The High Court Of Madhya Pradesh WP-12324-2018 (CHHOTELAL RATHORE Vs UNION OF INDIA) 2 Jabalpur, Dated : 16-07-2018 None for the petitioner despite repeated calls when the matter was taken up in the second round.

List the matter after two weeks.

(NANDITA DUBEY) JUDGE ak/ Digitally signed by ASHISH KOSHTA Date: 2018.07.16 17:14:59 +05'30'