Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(2) in Punjab Boiler Operation Engineers' Rules, 2001 (2)The Chief Inspector shall be the ex officio Chairman and the Deputy Inspector or the Inspector, as the case may be, shall be the Member Secretary of the Board of Examiners.
