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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(s) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(s)`Reactive Energy' means, the integral of Reactive Power with respect to time and measured in the units of `Volt-Ampere hours reactive (VARh) or in standard multiples thereof;