Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(2) in Arunachal Pradesh Municipal Election Rules, 2011

(2)Where it becomes necessary to use a second ballot box/ electronic voting machine by reason of the first ballot box/ electronic voting machine getting full, the first box shall be closed sealed and secured as provided in sub-rule (1) before another ballot box/ electronic voting machine is put into use.