Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(2) in The Goa Command Area Development Act, 1997

(2)The Command Area Development Board may, having regard to the advances in technology of land and water management and other agronomic practices, alter, from time to time, by an order, the principles of localisation so specified for any command area.Explanation :- The term "principles of localisation", shall include the prescription of season of the "irrigation", the type of "irrigation", such as wet, irrigated dry, double crop or single crop, or perennial "irrigation".