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State of Goa - Section

Section 26 in The Goa Command Area Development Act, 1997

26. Power to specify principles of localisation.

(1)Subject to such rules as may be made in this behalf, the Command Area Development Board may, having regard to resources of land and water, nature of soil, climate and other technical considerations, by an order, specify for each command area, principles of localisation for the purpose of "irrigation".
(2)The Command Area Development Board may, having regard to the advances in technology of land and water management and other agronomic practices, alter, from time to time, by an order, the principles of localisation so specified for any command area.Explanation :- The term "principles of localisation", shall include the prescription of season of the "irrigation", the type of "irrigation", such as wet, irrigated dry, double crop or single crop, or perennial "irrigation".