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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(5) in The Central Government General Pool Residential Accommodation Rules, 2017

(5)The change of same type of accommodation shall be offered as per the priority in accordance with these rules and having regard to the allottee's preference:Provided that no change in the same type of accommodation shall be allowed to an allottee within six months of the date of superannuation.