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[Cites 2, Cited by 12]

Bombay High Court

Ms. Seema Sudhir Ketkar And Anr vs The Reg. Gen. High Court, Mumbai And Ors on 28 June, 2019

Bench: Ranjit More, Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2971 OF 2019

 Mr. Baban Deu Salvi And Ors.                          ....Petitioner
            V/S
 The Reg. Gen. High Court, Mumbai And Ors.          ....Respondent

WITH WRIT PETITION NO. 3017 OF 2019 Ms. Rajashree Pradeep Gharat ....Petitioner V/S The Registrar General, High Court, Mumbai And ....Respondent Ors.

WITH WRIT PETITION NO. 3020 OF 2019 Ms. Seema Sudhir Ketkar And Anr. ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent WITH WRIT PETITION NO. 3022 OF 2019 Ms. Jyoti Yashwant Upadhye ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent WITH WRIT PETITION NO. 5313 OF 2019 Mr. Kishor Parshuram Athavale And Ors. ....Petitioner Page 1/2 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 04:24:54 ::: V/S The Registrar General, Bombay High Court And ....Respondent Ors.

WITH WRIT PETITION NO. 5312 OF 2019 Ms. Sayali Sanjay Shinde And Ors. ....Petitioner V/S The Registrar General, Bombay High Court And ....Respondent Ors.

Mr.Mandar Limaye for Petitioners.

CORAM : RANJIT MORE. & SMT. BHARATI DANGRE, JJ DATE : 28th June, 2019 P.C. :

Mentioned out of turn. At the request of learned advocate for the petitioners, Stand over to 05/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 04:24:54 :::