Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(22) in Plant Quarantine (Regulation of Import into India) Order, 2003 (22)[***] [Deleted vide Third Amendment of 2004, vide S.O. 644(E), dated 31st May, 2004]
