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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)The meetings of a Town Vending Committee shall be held at any premises within the jurisdiction of the Local Authority or Headquarter as may be decided by the Chairperson.